Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 15 in Rajasthan Habitual Offenders Act, 1953

15. [ Bar of legal proceedings [Substituted by ibid.]

- No suit prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended to be done under this Act.