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Calcutta High Court (Appellete Side)

Ayes Ali @ Ayesh Sk & Ors vs Amjad Sk Since Deceased Rep. By His Legal ... on 12 April, 2022

Author: Subhasis Dasgupta

Bench: Subhasis Dasgupta

12.04.2022 Item No.3 Ct. No.7 CHC C.O.13 of 2022 (Physical Hearing) Ayes Ali @ Ayesh Sk & ors.

Vs. Amjad Sk since deceased rep. By his legal heirs Mustafa Sk & ors.

The matter has come up in the list under the wrong heading.

Let the matter appear in the list under appropriate heading "Motion" on 19.04.2022.

(Subhasis Dasgupta, J.)