Calcutta High Court (Appellete Side)
Ayes Ali @ Ayesh Sk & Ors vs Amjad Sk Since Deceased Rep. By His Legal ... on 12 April, 2022
Author: Subhasis Dasgupta
Bench: Subhasis Dasgupta
12.04.2022 Item No.3 Ct. No.7 CHC C.O.13 of 2022 (Physical Hearing) Ayes Ali @ Ayesh Sk & ors.
Vs. Amjad Sk since deceased rep. By his legal heirs Mustafa Sk & ors.
The matter has come up in the list under the wrong heading.
Let the matter appear in the list under appropriate heading "Motion" on 19.04.2022.
(Subhasis Dasgupta, J.)