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State of Assam - Section

Section 15 in The Assam Drugs Control Organisation Service Rules, 1994

15. Reservation.

- In all cases of appointment by direct recruit as well as by promotion, there shall be reservation in case of candidates belonging to the member of the Scheduled Castes, Scheduled Tribes as per the provision of the Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 and rules framed thereunder. There shall also be reservation for candidates belonging to Other Backward Classes as per Government Instructions contained in O.M. No. ABP. 338/83/14, dated 4th January, 1984, for direct recruitment only or any other instructions in this respect issued by the Government from time to time.