Himachal Pradesh High Court
Rashpal Singh @ Vickey vs . State Of H.P. on 15 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rashpal Singh @ Vickey vs. State of H.P. Cr. Appeal No. 581 of 2019.
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15.06.2022. Present: Ms. Anjali Soni Verma, Advocate, for the appellant.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur and Mr. Yudhbir Singh Thakur, Deputy Advocate Generals, for the respondent-State.
Learned counsel for the appellant adjournment. Prayer not opposed. List on 29.06.2022.
r prays for
(Tarlok Singh Chauhan)
Judge
(Chander Bhusan Barowalia) th 15 June, 2022. Judge (krt) ::: Downloaded on - 15/06/2022 20:06:12 :::CIS