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State of Bihar - Section

Section 411 in Bihar Board's Miscellaneous Rules, 1958

411. Advance and handing over of carriage.

- The carriage will be sent to the place required in charge of a civil official who will hand over to the indenting officer a detail of the composition of the carriage, authorised loads, owner's name, amount advanced and the receipt for the same, and intimation as to the station at which the carriage should be exchanged (See Indian Army Form S-1675). The advance remitted to the civil official will then be adjusted at once.