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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of West Bengal - Subsection

Section 276(3) in The West Bengal Motor Vehicles Rules, 1989

(3)The fitting of a producer plant to any motor vehicle shall be reported to the Registering Authority as an alteration as required by section 52 of the Act, and the vehicle shall thereupon be produced for inspection by such authority and at such time and place as the Registering Authority may specify.