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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)The Chairman of the Board of Studies shall be nominated by the Kulpati from amongst the members of the Board referred to in clause (i) of sub-section (2) :Provided that if there is no member under clause (i), the Chairman shall be nominated by the Kulpati from amongst the members of the Board under clauses (ii) and (iii) of sub-section (2) :Provided also that if there is no member under clauses (i), (ii) and (iii), the Chairman shall be nominated from amongst the members of the Board under clause (iv).