Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Indian Forest (Punjab Amendment) Act, 1954 1. Short title and extent. - (1) This Act may be called The Indian Forest (Punjab Amendment) Act, 1954. Punjab Government Gazette Extraordinary, dated the 9th March, 1954. (2)It extends to the whole of Punjab.
