Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 58 in The Sikh Gurdwaras Act, 1925 58. Office of Board. - The Board shall have an office in Amritsar for the transaction of business, to which, all communications and notices to the Board may be addressed.
