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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(4)(a) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

(a)Pay as defined in Fundamental Rules 9 (21) of the U.P. Financial Hand Book, Volume II, Parts II to IV, as amended from time to time, which the officer was drawing immediately preceding month of his retirement, and