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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1)(f) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(f)the period for which the area of any plot (whether whole of part) remained unutilized from the date of delivery of possession to the plot holder and the reasons therefor as stated by the plot holder.