Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Assam - Subsection

Section 12A(1)(b) in The Assam Amusements and Betting Tax Act, 1939

(b)in other cases-a sum not exceeding rupees one thousand.