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[Cites 0, Cited by 0] [Section 59B] [Entire Act]

State of Jharkhand - Subsection

Section 59B(2) in Bihar Factories Rules, 1950

(2)Before any young person is allowed to work on any machine, plant or process specified in sub-rule (2) the Manager or any other responsible person duly authorised by the Manager, shall give a certificate in Form no. 33 and every such certificate shall be kept and maintained in the form of a bound book and the said register shall be produced before an Inspector forthwith whenever demanded by him.