Patna High Court - Orders
Smt.Mosarrat Arra Khanam & Ors vs The State Of Bihar & Ors on 6 February, 2012
Bench: Chief Justice, Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.100 of 2012
In
Civil Writ Jurisdiction Case No. 10441 of 2010
With
Interlocutory application No. 796 of 2012
And
Interlocutory application No. 797 of 2012
In
Letters Patent Appeal No. 100 of 2012
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Smt. Mosarrat Arra Khanam & Ors
.... .... Appellant/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Anil Kumar Jha, Sr. Advocate.
Mr. Binodanand Mishra, Advocate.
For the Respondent/s : Mr. Rishiraj Sinha, G.P. 19
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 06-02-2012Re. Interlocutory Application No. 796 of 2012:
The delay of 13 days occurred in filing the Letters Patent Appeal is condoned.
Interlocutory application stands disposed of. Re. L.P.A. No. 100 of 2012 & I.A. No. 797 of 2012:
Notify for admission.
(R.M. Doshit, CJ) Sujit/- (Birendra Prasad Verma, J)