Patna High Court - Orders
M/S Patna Golf Club Limited vs Commissioner Of Income Tax on 21 January, 2016
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Sudhir Singh
Patna High Court MA No.541 of 2007 (7) dt.21-01-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.541 of 2007
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M/S Patna Golf Club Limited
.... .... Appellant/s
Versus
Commissioner of Income Tax
.... .... Respondent/s
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with
Miscellaneous Appeal No.542 of 2007
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M/S Patna Golf Clib Limited
.... .... Appellant/s
Versus
Commissioner of Income Tax
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
7 21-01-2016As prayed for on the ground of Mr. Ajay Kumar Rastogi, learned counsel for the appellant, put up on Ist February, 2016.
(Ramesh Kumar Datta, J) V.P.Sinha/-
(Sudhir Singh, J) U