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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Himachal Pradesh - Subsection

Section 57(1)(g) in The Himachal Pradesh Municipal Corporation Act, 1994

(g)all public streets, not being land owned by the State Government, and the pavements, stones and other materials thereof and also trees growing on, and erections, materials, implements and things provided for such streets.