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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(4) in West Bengal Trade Unions Rules, 1998

(4)The Presiding Officer shall record on every ballot paper which he rejects the letter "B" and the ground(s) for such rejection in adeviated from, either in his own hand or by means of a rubber stamp, and his decision in this regard shall be final.