Section 24(2)(f) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(f)the creche shall be adequately furnished and equipped, and in particular, there shall be made available -

(i)for each child of more than two years of age a suitable bedding;

(ii)for each child of not more than two years of age a suitable cot or cradle with the necessary bedding;

(iii)at least one chair or other similar sitting accommodation for the use of each mother while she is feeding or attending to her child; and

(iv)a sufficient supply of suitable toys for the order by children.

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