Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 51] [Section 22] [Entire Act] Union of India - Subsection Section 22(a) in The Passports Act, 1967 (a)exempt any person or class of persons from the operation of all or any of the provisions of this Act or the rules made thereunder; and
