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Madhya Pradesh High Court

Sunil Motwani vs The State Of Madhya Pradesh on 20 July, 2021

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 MP-2595-2020 The High Court Of Madhya Pradesh MP-2595-2020 (SUNIL MOTWANI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 20-07-2021 Heard through Video Conferencing. Shri Shailendra Verma, learned counsel for the petitioner. List the matter along with M.P. No.2591/2020 after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE vai Signature Not Verified SAN Digitally signed by VAISHALI AGRAWAL Date: 2021.07.20 17:01:46 IST