Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 24 November, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. .....Plaintiff
Through: Mr. Dhruv Anand, Adv.
versus
MR. VISHVAJEET SHARMA & ORS. .....Defendants
Through: Ms. Zeba Tarannum Khan, Mr.
Bhavesh & Ms. Aparna Sharma,
Advs.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 24.11.2025 IA 703/2024 (under order XVI Rule 1(3) CPC) & IA 704/2024 (seeking permissions to substitute the replication)
1. Learned counsel for the defendants seeks accommodation.
2. List for hearing and disposal of these applications on 20.02.2026.
3. The Registry is directed to sent the original file of the pleadings to Court on the next date of hearing.
MANMEET PRITAM SINGH ARORA, J NOVEMBER 24, 2025 gm This is a digitally signed order.
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