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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 24 November, 2025

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~12
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 1185/2016
                                    THE CARTOON NETWORK INC.               .....Plaintiff
                                                 Through: Mr. Dhruv Anand, Adv.

                                                                  versus

                                    MR. VISHVAJEET SHARMA & ORS.        .....Defendants
                                                 Through: Ms. Zeba Tarannum Khan, Mr.
                                                          Bhavesh & Ms. Aparna Sharma,
                                                          Advs.

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                  ORDER

% 24.11.2025 IA 703/2024 (under order XVI Rule 1(3) CPC) & IA 704/2024 (seeking permissions to substitute the replication)

1. Learned counsel for the defendants seeks accommodation.

2. List for hearing and disposal of these applications on 20.02.2026.

3. The Registry is directed to sent the original file of the pleadings to Court on the next date of hearing.

MANMEET PRITAM SINGH ARORA, J NOVEMBER 24, 2025 gm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2025 at 21:03:40