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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Puducherry - Subsection

Section 11(1)(b) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(b)the termination of services of a person under sub-clause (ii) of clause (a) of sub-section (3) on his becoming an employee of the Corporation under this sub-section, shall not entitle such person to payment of any gratuity.