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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Daman and Diu - Subsection

Section 95(3) in The Daman And Diu Panchayat Regulation, 2012

(3)The Secretary Panchayat may, after giving such notice to the District Panchayat as he deems fit, rescind, modify or confirm the order made under sub-section (1).