Karnataka High Court
Sri K G Suresh vs Smt Jyothi S G on 22 September, 2022
-1-
RPFC No. 180 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF SEPTEMBER, 2022
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
REVISION PETITION FAMILY COURT NO. 180 OF 2021
BETWEEN:
SRI K G SURESH
S/O LATE K G BASAVANAGOWDA
AGED 60 YEARS
SELECTION GRADE LECTURER
CIVIL ENGINEERING DEPARTMENT
BAPUJI POLYTECHNIC COLLEGE
R/O NO.3367/8 13TH MAIN
15TH CROSS, M C C 'B' BLOCK
DAVANAGERE
ADDL. ADDRESS
BAPUJI POLYTECHNIC SHABANUR
VIVEKANANDA EXTENSION
DAVANAGERE - 577 001
...PETITIONER
(BY SRI. SANTOSH R NELKUDURI.,ADVOCATE)
Digitally signed by
LAKSHMINARAYAN N
Location: High Court AND:
of Karnataka
1. SMT. JYOTHI S G
W/O K G SURESH
AGE 45 YEARS
HOUSE HOLD WORK
R/O NO.3367/8 13TH MAIN
15TH CROSS M C C 'B' BLOCK
DAVANAGERE - 577 001
-2-
RPFC No. 180 of 2021
2. KUM. JEEVITHA
D/O K G SURESH
AGE 24 YEARS, STUDENT
R/O 3367/8 13TH MAIN
15TH CROSS M C C B BLOCK
DAVANAGERE - 577 001
...RESPONDENTS
THIS RPFC IS FILED UNDER SECTION 19(4) OF THE
FAMILY COURTS ACT AGAINST THE ORDER DATED 10TH
MARCH, 2021 PASSED IN CRL.MISC.No.8 OF 2017 ON THE FILE
OF THE JUDGE, FAMILY COURT, DAVANAGERE, DISMISSING
THE PETITION FILED UNDER SECTION 127 OF Cr.P.C
THIS PETITION COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner has filed a memo seeking leave of the Court to withdraw the petition. Memo is placed on record. Petition stands dismissed as withdrawn in terms of the Memo.
Sd/-
JUDGE LNN List No.: 1 Sl No.: 13