Delhi High Court - Orders
National Federation Of Postal ... vs Union Of India on 30 May, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1323/2021
NATIONAL FEDERATION OF POSTAL EMPLOYESS & ANR.
.....Petitioners
Through: Mr.M.K. Tripathi, Advocate
versus
UNION OF INDIA .....Respondent
Through: Mr.Anil Soni, CGSC with Mr.Devvrat
Yadav, G.P.
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 30.05.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Counsel for the petitioners states that petitioners are not in his contact nor any instructions have been received from them. It is requested by counsel for the petitioners that the matter may be placed before the Hon'ble Court as counsel for the petitioners wishes to withdraw his vakalatnama.
At request, list the matter before the Hon'ble Court on 25.08.2023 for further directions.
REGISTRAR MAY 30, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:12:21