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State of Punjab - Section

Section 6 in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

6. Assistant Town Planner.

- No person shall be appointed by a Trust as an Assistant Town Planner unless he possesses -
(i)a diploma in town Planning recognised by the Town Planning Institute, London, for Associate Membership of that body,
orthe qualifications prescribed by Government for the recruitment of officers to the Punjab Service of Engineers,ora degree or diploma in Architecture recognised by the Royal Institute of British Architects for Associate membership of that body ;and
(ii)in addition has at least two years practical experience in a salaried post in Town Planning, Civil Engineering, or Architecture.