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Union of India - Section

Section 13 in The Army And Air Force (Disposal Of Private Property) Rules, 1953

13. Mode or sale .-The property to be sold will be disposed of in the most advantageous manner either by private sale or by public auction. When property is sold by a public auction, a representative of the commanding officer shall be present at the auction, and shall furnish a certified statement of the particulars of the sale to the commanding officer.