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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Nagpur Province - Subsection

Section 1(2) in The City of Nagpur Corporation Act, 1948

(2)Except as is hereinafter otherwise expressly provided, it applies only to [the larger urban area constituting the City of Nagpur.] [These words were substituted tor the words 'the city of Nagpur' by Maharashtra 41 of 1994, Section 77.]