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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(11) in The Rajasthan Subordinate Accounts Service Rules, 1963

(11)[ The persons recruited under sub-rule (1-C) of Rule 27 shall rank Junior to those who are recruited as a result of Competitive Examination conducted by the Rajasthan Public Service Commission in the year 1985. The inter se seniority of persons appointed under rule 27 (1-C) shall be according to the merit as determined by the Harish Chandra Mathur Rajasthan Institute of Public Administration, Jaipur.] [Added by No. F. 2(11)DOP/A-II/83, 23-1-1985.]