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Patna High Court - Orders

Rama Nand Prasad Singh vs The Bihar State Housing Board Through ... on 10 July, 2019

Author: S. Kumar

Bench: S. Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No.5319 of 2018
                                                    In
                              Civil Writ Jurisdiction Case No.12016 of 2002
                  ======================================================
                  Rama Nand Prasad Singh

                                                                          ... ... Petitioner/s
                                                   Versus
                  The Bihar State Housing Board Through Its Managing Director, Patna

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :    Mr.Yogendra Kumar Singh
                  For the Opposite Party/s :    Mr.Anil Kumar Sinha
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER

5    10-07-2019

As prayed, list this matter after disposal of L.P.A. No.424 of 2019.

(S. Kumar, J) Sanjay/-

U