Patna High Court - Orders
Rama Nand Prasad Singh vs The Bihar State Housing Board Through ... on 10 July, 2019
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.5319 of 2018
In
Civil Writ Jurisdiction Case No.12016 of 2002
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Rama Nand Prasad Singh
... ... Petitioner/s
Versus
The Bihar State Housing Board Through Its Managing Director, Patna
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Yogendra Kumar Singh
For the Opposite Party/s : Mr.Anil Kumar Sinha
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CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
5 10-07-2019As prayed, list this matter after disposal of L.P.A. No.424 of 2019.
(S. Kumar, J) Sanjay/-
U