Himachal Pradesh High Court
Avtar Singh vs . Satwinder Singh (Deceased) Through ... on 5 September, 2024
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Avtar Singh Vs. Satwinder Singh (deceased) through LRs & ors.
RSA No. 365 of 2006 a/w RSA No. 366 of 2006 RSA No. 365 of 2006 05.09.2024 Present:
r to Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Dinesh Gupta, Advocate, for respondents No.1(a) to 1(c) and 2(a) to 2(e).
None for respondent No.2(a) to 2(e) None for respondent No.3.
Name of respondent No.4 stands deleted.
RSA No. 366 of 2006 Mr. Divya Raj Singh, Advocate, for the appellant.
Name of appellant No.2 stands deleted.
Mr. Dinesh Gupta, Advocate, for respondents No.1(a) to 1(c) and 2(a) to 2(e).
RSA Nos. 365 & 366 of 2006.
List for hearing before appropriate Bench.
(Rakesh Kainthla) Judge 05th September, 2024 (Ravinder) ::: Downloaded on - 05/09/2024 20:33:32 :::CIS