Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Shailesh Kumr Verma vs The State Of Madhya Pradesh on 7 December, 2022

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 17352 of 2022 (SHAILESH KUMR VERMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-12-2022 List this matter along with W.P. No.18123/2022.

Interim relief, if any, shall continue till the next date of hearing.

(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 12/7/2022 4:14:38 PM