Madhya Pradesh High Court
Shailesh Kumr Verma vs The State Of Madhya Pradesh on 7 December, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 17352 of 2022 (SHAILESH KUMR VERMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-12-2022 List this matter along with W.P. No.18123/2022.
Interim relief, if any, shall continue till the next date of hearing.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 12/7/2022 4:14:38 PM