Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(3) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991 (3)The units undergoing expansion or modernisation shall be entitled to the benefit under sub-rule (1) on incremental production.
