Allahabad High Court
U.P.Purva Sainik Kalyan Nigam Ltd. vs Union Of India Thru Secy. Tourism & 2 Ors. on 5 September, 2014
Bench: Ravindra Singh, Ashwani Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 3445 of 2005 Petitioner :- U.P.Purva Sainik Kalyan Nigam Ltd. Respondent :- Union Of India Thru Secy. Tourism & 2 Ors. Counsel for Petitioner :- R.K. Awasthi,Raj Bax Singh Counsel for Respondent :- Dipak Seth,Illigible Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014 RPD