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Allahabad High Court

U.P.Purva Sainik Kalyan Nigam Ltd. vs Union Of India Thru Secy. Tourism & 2 Ors. on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3445 of 2005
 

 
Petitioner :- U.P.Purva Sainik Kalyan Nigam Ltd.
 
Respondent :- Union Of India Thru Secy. Tourism & 2 Ors.
 
Counsel for Petitioner :- R.K. Awasthi,Raj Bax Singh
 
Counsel for Respondent :- Dipak Seth,Illigible
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014 RPD