Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 26 September, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~29 & 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019 & I.A. 153/2019
MINISTRY OF PETROLEUM & NATURAL GAS .....Petitioner
Through: Mr K.R. Sasiprabhu, Mr Vishnu Sharma, Mr
Vinayak Maini, Mr Manan Shishodia, Mr Prakhar
Agarwal, Mr Anurag Ahluwalia and Mr
Mohammed Ilyas, Advs.
Mr Anurag Ahluwalia, CGSC
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
.....Respondent
Through: Ms Avlokita Rajvi, Adv. (through VC)
+ OMP (ENF.) (COMM.) 52/2019 & EX.APPL.(OS) 141/2016
HARDY EXPLORATION & PRODUCTION (INDIA) INC
.....Decree Holder
Through: Ms Avlokita Rajvi, Adv. (through VC)
versus
GOVERNMENT OF INDIA, MINISTRY OF
PETROLEUM & NATURAL GAS .....Judgement Debtor
Through: Mr K.R. Sasiprabhu, Mr Vishnu Sharma, Mr
Vinayak Maini, Mr Manan Shishodia, Mr Prakhar
Agarwal, Mr Anurag Ahluwalia and Mr
Mohammed Ilyas, Advs.
Mr Anurag Ahluwalia, CGSC for R-1/UOI
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 26.09.2024
1. At request of learned counsel for the petitioner in O.M.P. (COMM) 93/2019, the matters are adjourned.
2. List on 27.11.2024.
JASMEET SINGH, J SEPTEMBER 26, 2024/sr Click here to check corrigendum, if any This is a digitally signed order.
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