Section 20(2)(c) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2)(c) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992

(c)the salaries and the allowances payable to and other conditions of service of the officers and servants of the Tribunal under sub-section (2) of Section 6;

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State of Gujarat - Subsection

Section 20(2)(c) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992