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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1)(ii) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

(ii)Every appeal shall be made separately in the name of the appellant and no joint appeal made on behalf of more than one party shall be entertained by the Appellate Authority.