Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6th] [Entire Act] State of Andhra Pradesh - Subsection Section 6th(iii) in Andhra Pradesh Rules Under the Registration Act, 1908 (iii)Should the Registering Officer decide to refuse registration, the usual endorsement of refusal shall be entered on the document.