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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(2) in The Goa Judicial Service Rules, 2005

(2)Where more than one officer is promoted to a cadre at the same time, the inter-se-seniority of persons so promoted shall be determined by order in which their names are arranged in the select list of promotees.