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Union of India - Section

Section 44 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

44. Corrosive substances. - The employer shall ensure that corrosive substances, including alkalis and acids, shall be stored and used by a person dealing with such substances at a building or other construction work in such a manner that it does not endanger the building worker and suitable protective equipment shall be provided by the employer to a building worker during handling or use of such substances at a building or other construction work and in case of spillage of such substances on the building worker, immediate remedial measures shall be taken by the employer.