Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(c) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(c)to advise the Chancellor in respect of any matter which may be referred to it for advice;