Rajasthan High Court - Jaipur
Sujit Kanoria And Ors vs State Of Rajasthan And Anr on 17 May, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1172/2017
1. Sujit Kanoria Son of Sh. Hariprasad Kanoria, aged about
48 years, R/o H-7, Vitthal Kunj, Ansal Vila, Satbari, New
Delhi-110074
2. Dhananjay Kumar Sarkar Son of Shri N. R. Sarkar, aged
about 46 years, R/o 2/218, Dr. Ambedkar Nagar, Sector-
5, New Delhi.
3. M/s Shristi Udaipur Hotels & Resorts Pvt. Ltd. through
Authorised Signatory, Corporate Office- D-2, 5Th Floor,
Southern Park, Saket Palace, Saket, New Delhi-110017
and also Having Its Registered Office at Plot No. X-1,2 &
3, Block-EP, Sector-5, Salt Lake City, Kolkatta-700091.
----Petitioners
Versus
1. State of Rajasthan through P.P.
2. Housing & Urban Development Corporation Limited
(HUDCO), Registered Under Companies Act, 1956 and a
Having Its Head Office At Hudco Bhawan, Core 7A, India
Habitat Centre, Lodhi Road, New Delhi-110003 And Also
Having Its Regional Office At Hudco Bhawan, Vidyut Marg,
Jyoti Nagar, Jaipur Through Its Manager.
----Respondents
For Petitioner(s) : Mr. Sandep Pathak with Ms. Vartika Mehra For Respondent(s) : Mr. M.A. Khan with Ms. Rekha Jain For State : Mr. Arvind Kumar Chawla HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 17/05/2019 Learned counsel for the petitioners does not want to press the misc. petition at this stage.
(Downloaded on 29/06/2019 at 02:08:17 AM)(2 of 2) [CRLMP-1172/2017] Consequently, the criminal misc. petition is dismissed as withdrawn. Stay application and pending interim application stand disposed.
(PANKAJ BHANDARI),J Simple Kumawat /09 (Downloaded on 29/06/2019 at 02:08:17 AM) Powered by TCPDF (www.tcpdf.org)