Delhi High Court - Orders
Dr Parveen vs Dg Icfre And Ors on 29 January, 2026
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5159/2025 & CM APPL. 23468/2025
DR PARVEEN .....Petitioner
Through:
versus
DG ICFRE AND ORS .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 29.01.2026
1. It is already 04:30 PM. Official Court time is over.
2. List on 04.05.2026.
ANIL KSHETARPAL, J AMIT MAHAJAN, J JANUARY 29, 2026 "SS"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:45:17