Bombay High Court
Vimla Milapchand Kanungo vs Principal Secretary, & 5 Ors on 16 October, 2018
Author: A.K. Menon
Bench: A.K. Menon
501-wp-1078-2015
rrpillai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1078 OF 2015
Vimla Milaphand Kanungo ... Petitioner
vs.
Debashish Chakraborti & Ors. ... Respondent
Mr. Anand Pande for the Petitioner.
None for the Respondent.
CORAM : A.K. MENON, J.
DATE : 16 th OCTOBER, 2018 P. C. Mentioned. Not on board. Taken on production board.
At the request of Mr. Pande, list the Notice of Motion No. 578 of 2018 on 30th October, 2018.
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