Supreme Court - Daily Orders
M/S Jmc Projects (India) Ltd. vs Madhya Pradesh Road Development ... on 25 March, 2019
ITEM NO.56 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
IA 27515/2019,27517/2019, in Petition(s) for Special Leave to
Appeal (C) No(s). 4789/2019
M/S JMC PROJECTS (INDIA) LTD. Petitioner(s)
VERSUS
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION Respondent(s)
Date : 25-03-2019 These matters were called on for hearing today.
For Petitioner(s) Mr.Rishabh Sancheti,Adv.
Mr. K. Paari Vendhan, AOR
For Respondent(s) Mr.Mishra Saurabh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that service of notice is complete upon sole respondent but no one has entered appearance on his behalf. However, Mr.Mishra Saurabh, Ld.counsel undertakes to appear for the above respondent. He seeks and is given two week’s time to file vakalatnama and four week’s time to file counter affidavit.
List the matter again on 01.08.2019.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.03.26 10:31:00 IST Reason: