Section 2(1)(c) in Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Competent Authority" means the Competent Authority appointed under section 6 ;

Legal Document View