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[Cites 0, Cited by 5] [Entire Act]

State of Gujarat - Section

Section 15 in The Saurashtra University Act, 1965

15. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(i)The Senate,
(ii)The Syndicate,
(iii)The Academic Council,
(iv)The Faculties,
(v)The Board of University Teaching,
(vi)The Boards of Studies,
(vii)The Board of Extra-Mural Studies, if established,
(viii)The Board for Hostels, if established,
(ix)The Board for Students Welfare, if established, and
(x)such other Boards, and bodies of the University as may be declared by the Statutes to be the authorities of the University.