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[Cites 0, Cited by 0] [Section 83D] [Entire Act]

State of Odisha - Subsection

Section 83D(2) in The Orissa Co-operative Societies Act, 1962

(2)A declaration made under Sub-Section (1) may be varied from time to time by the applicant with the consent of the bank in whose favour the declaration has been made and any such variation shall take effect from such date on which the variation if it had been an original declaration, would have effect under Sub-Section (3).