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[Cites 0, Cited by 0] [Section 107B(1)] [Section 107B] [Entire Act]

State of Maharashtra - Subsection

Section 107B(1)(a) in The Maharashtra Prohibition Act

(a)by order require any person liable to pay any excise duty or fee under this Chapter to furnish him with any information or to produce before him any accounts or other documents concerning any excisable article as may be necessary, for the purposes of this Chapter;