Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(j) in Kerala Fish Seed Act, 2014 (j)'Fish Seed Analysis' means the procedures of Fish Seed Analysis to verify that the seeds are free from pathogen and diseases and meet the required standards of quality and size;
